Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Rajasthan - Subsection Section 48(7) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (7)The Farmers' Organization shall analyses the deviations from water budget and suggest for the improvement in consultation with Project Authority.
