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Patna High Court - Orders

Md. Younus @ Md. Yunus @ Tellu & Ors. vs The State Of Bihar on 4 May, 2015

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

          Patna High Court Cr.Misc. No.9690 of 2015 (3) dt.04-05-2015




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                          Criminal Miscellaneous No.9690 of 2015
                             Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
                       ======================================================
                       DILNAWAZ AHMAD @ DILNAWAZ
                                                                           .... .... Petitioner/s
                                                       Versus
                       The State of Bihar
                                                                      .... .... Opposite Party/s
                       ======================================================
                                                        with
                                       Criminal Miscellaneous No.9957 of 2015
                             Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
                       ======================================================
                       Saiful @ Md. Saiful Alam
                                                                          .... .... Petitioner/s
                       THE STATE OF BIHAR                      .... .... OPPOSITE PARTY/S
                       ======================================================
                                                      with
                                     Criminal Miscellaneous No.11102 of 2015
                             Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
                       ======================================================
                       Md. Arman @ Md. Sajjad
                                                                        .... .... Petitioner/s
                       THE STATE OF BIHAR                    .... .... OPPOSITE PARTY/S
                       ======================================================
                                                    with
                                   Criminal Miscellaneous No.12061 of 2015
                             Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
                       ======================================================
                       Md. Younus @ Md. Yunus @ Tellu & Ors.
                                                                        .... .... Petitioner/s
                                                  VERSUS
                       THE STATE OF BIHAR                    .... .... OPPOSITE PARTY/S
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
                                               ORAL ORDER

3       04-05-2015

At the request of learned counsel for the petitioner, list after eight weeks.

(Aditya Kumar Trivedi, J.) PN/-

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