Patna High Court - Orders
Md. Younus @ Md. Yunus @ Tellu & Ors. vs The State Of Bihar on 4 May, 2015
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
Patna High Court Cr.Misc. No.9690 of 2015 (3) dt.04-05-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.9690 of 2015
Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
======================================================
DILNAWAZ AHMAD @ DILNAWAZ
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
======================================================
with
Criminal Miscellaneous No.9957 of 2015
Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
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Saiful @ Md. Saiful Alam
.... .... Petitioner/s
THE STATE OF BIHAR .... .... OPPOSITE PARTY/S
======================================================
with
Criminal Miscellaneous No.11102 of 2015
Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
======================================================
Md. Arman @ Md. Sajjad
.... .... Petitioner/s
THE STATE OF BIHAR .... .... OPPOSITE PARTY/S
======================================================
with
Criminal Miscellaneous No.12061 of 2015
Arising Out of PS.Case No. -910 Year- 2014 Thana -KHAZANIHAT District- PURNIA
======================================================
Md. Younus @ Md. Yunus @ Tellu & Ors.
.... .... Petitioner/s
VERSUS
THE STATE OF BIHAR .... .... OPPOSITE PARTY/S
======================================================
CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
3 04-05-2015At the request of learned counsel for the petitioner, list after eight weeks.
(Aditya Kumar Trivedi, J.) PN/-
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