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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(2) in The Manipur Higher Secondary Education Act, 1992

(2)Notwithstanding the expiry of the term of three years specified in sub-section (1) the term of office of the outgoing members shall e deemed to extend to the date on which the names of the newly nominated members are published under Section 6.