Kerala High Court
Dr.Satheesha Nambiar.P vs National Medical Commission on 11 September, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
WP(C) NO. 28096 OF 2025 & con.cases
1
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 28096 OF 2025
PETITIONER:
DR. ASWATHY SUNDARESH
AGED 40 YEARS
D/O.SUNDARESAN T K,ASSOCIATE PROFESSOR,
DEPT. OFBIOCHEMISTRY, SREE GOKULAM MEDICAL
COLLEGE &RESEARCH FOUNDATION,
TRIVANDRUM, PIN - 695 607
BY ADVS.
SRI.SAIJO HASSAN
SMT.ANINDITA NANDAKUMAR
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA,
PHASE-1,NEW DELHI,
REPRESENTED BY ITS DIRECTOR., PIN - 110 077
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
POCKET-14, SECTOR-8, DWARAKA,
PHASE-1, NEW DELHI, PIN - 110 077
3 THE KERAL UNIVERSITY OF HEALTH SCIENCE
MEDICAL COLLEGE P.O., THRISSUR
REPRESENTED BY ITS REGISTRAR, PIN - 680 596
BY ADVS.
SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
COMMISSION
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
WP(C) NO. 28096 OF 2025 & con.cases
2
2025:KER:67619
SRI. PREMCHAND R. NAIR, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28533/2024, 29888/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
3
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 28533 OF 2024
PETITIONERS:
1 DR.SATHEESHA NAMBIAR.P
AGED 61 YEARS
SON OF C. KRISHNAN NAIR , AGED 61,
PROFESSOR, DEPT. OF ANATOMY, KMCT MEDICAL COLLEGE,
MANASSERY, MUKKAM, KOZHIKODE RESIDING AT SREEVALSAM,
SAHRUDAYA ROAD, KUNNUMPURAM NORTH P O, EDAPPALLY,
ERNAKULAM, PIN - 682024
2 DR.GANESH KUMAR S
AGED 52 YEARS
SON OF NARAYANA BHAT, AGED 52, PROFESSOR,
DEPARTMENT OF PHYSIOLOGY, KMCT MEDICAL COLLEGE,
MANASSERY, MUKKAM, KOZHIKODE
RESIDING AT HOUSE NO. 206, LANLINKS PARADISE 1,
DEREBAIL, KONCHADY POST, MANGALORE, PIN - 575 008
BY ADVS.
SRI.SAIJO HASSAN
SRI.BENOJ C AUGUSTIN
SHRI.RAFEEK. V.K.
SMT.DEVI.R.SENS
SMT.V.P.REJITHA
SHRI.ABRAHAM J. KANIYAMPADY
SHRI.SANGEETH MOHAN
SHRI.NITIN S.
SHRI.DHEERAJ BABY
SMT.MEERA J. MENON
WP(C) NO. 28096 OF 2025 & con.cases
4
2025:KER:67619
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-1, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110 077
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
THE NATIONAL MEDICAL COMMISSION, POCKET-14, SECTOR-8,
DWARAKA, PHASE-1, NEW DELHI,
REPRESENTED BY ITS CHAIRMAN, PIN - 110 077
3 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., THRISSUR,
REPRESENTED BY ITS REGISTRAR, PIN - 680 596
BY ADVS.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
5
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 29888 OF 2024
PETITIONER:
DR.ARUN WILLIAM
AGED 39 YEARS
SON OF M. WILLIAM , ASSOCIATE PROFESSOR,
DEPT. OF BIOCHEMISTRY, MOUNT ZION MEDICAL COLLEGE
HOSPITAL, PATHANMTHITTA RESIDING AT
ANUGRAHA,AYIROOPPARA, POTHENCODE,
THIRUVANATHAPURAM, PIN - 695 584
BY ADVS.
SRI.SAIJO HASSAN
SRI.BENOJ C AUGUSTIN
SMT.DEVI.R.SENS
SMT.V.P.REJITHA
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET 14 SECTOR 8 DWARAKA PHASE 1 NEW DELHI
REPRESENTED BY ITS DIRECTOR, PIN - 110 077
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARE
POCKET 14 SECTOR 8 DWARAKA PHASE 1 NEW DELHI
REPRESENTED BY ITS CHAIRMAN, PIN - 110 077
3 THE KERALA UNIVERSITY OF HEALTH SCIENCE
MEDICAL COLLEGE P O THRISSUR
REPRESENTED BY ITS REGISTRAR, PIN - 680 596
BY ADVS.
SRI.BINNY THOMAS
WP(C) NO. 28096 OF 2025 & con.cases
6
2025:KER:67619
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
7
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 30299 OF 2024
PETITIONER:
DR. MITHA K V
AGED 31 YEARS
D/O. MUKUNDAN K, ASSOCIATE PROFESSOR
IN THE DEPARTMENT OF PHYSIOLOGY IN PALAKAD
INSTITUTE OF MEDICAL SCIENCE,
PALAKKAD OPPOSITE TO DEER PARK, PUTHUSSERY EAST
NOW RESIDING KEVEES NILAYAM, NARATH P O,
KOLACHERRY, KANNUR DISTRICT, PIN - 670 601
BY ADVS.
SRI.SAIJO HASSAN
SHRI.ABRAHAM J. KANIYAMPADY
SHRI.SANGEETH MOHAN
SMT.MEERA J. MENON
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-1,
NEW DELHI-110 077, REPRESENTED BY ITS DIRECTOR
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
THE NATIONAL MEDICAL COMMISSION, POCKET-14,
SECTOR-8, DWARAKA, PHASE-1, NEW DELHI-110 077
REPRESENTED BY ITS CHAIRMAN
3 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., THRISSUR-680 596,
REPRESENTED BY ITS REGISTRAR
WP(C) NO. 28096 OF 2025 & con.cases
8
2025:KER:67619
BY ADVS.
SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
COMMISSION
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
9
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 30420 OF 2024
PETITIONER:
DR MANJU K S
AGED 45 YEARS
WIFE OF ROMEL. G.M, PROFESSOR,
DEPARTMENT OF BIOCHEMISTRY, SREE GOKULAM MEDICAL
COLLEGE AND RESEARCH FOUNDATION, VENJARAMOODU
THIRUVANANTHAPURAM RESIDING AT KRISHNA KRIPA,ARA-B22,
GREEN GARDENS, MANNANTHALA, NALANCHIRA P O
THIRUVANANTHAPURAM, PIN - 695 015
BY ADVS.
SRI.SAIJO HASSAN
SHRI.ABRAHAM J. KANIYAMPADY
SHRI.SANGEETH MOHAN
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-1,
NEW DELHI-110077, REPRESENTED BY ITS DIRECTOR
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
THE NATIONAL MEDICAL COMMISSION, POCKET-14, SECTOR-8,
DWARAKA, PHASE-1, NEW DELHI REPRESENTED BY ITS
CHAIRMAN, PIN - 110 077
3 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., THRISSUR , REPRESENTED BY ITS
REGISTRAR, PIN - 680 596
WP(C) NO. 28096 OF 2025 & con.cases
10
2025:KER:67619
BY ADVS.
SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
COMMISSION
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
11
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 39242 OF 2024
PETITIONER:
DR. ANU ELIZABETH JOY
AGED 41 YEARS
WIFE OF ANIL T LUKE, ASSISTANT PROFESSOR,
DEPARTMENT OF PHYSIOLOGY, AZEEZIA INSTITUTE OF MEDICAL
SCIENCES AND RESEARCH, MEEYANNOOR, KOLLAM ,
RESIDING AR MANKOOTTATHIL HOUSE NEAR SDA SCHOOL,
KUTTAPUZHA P O, THIRUVALLA, PIN - 689 103
BY ADV SRI.SAIJO HASSAN
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-1,
NEW DELHI, REPRESENTED BY ITS DIRECTOR, PIN - 110 077
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
THE NATIONAL MEDICAL COMMISSION, POCKET-14,
SECTOR-8, DWARAKA, PHASE-1, NEW DELHI
REPRESENTED BY ITS CHAIRMAN, PIN - 110 077
3 THE KERALA UNIVERSITY OF HEALTH SCIENCE
MEDICAL COLLEGE P.O., THRISSUR
REPRESENTED BY ITS REGISTRAR, PIN - 680 596
BY ADVS.
SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
COMMISSION
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
WP(C) NO. 28096 OF 2025 & con.cases
12
2025:KER:67619
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
13
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 39309 OF 2024
PETITIONERS:
1 DR. MARTIN K JOHN
AGED 44 YEARS
SON OF K J JOHN, AGED 44, ASSOCIATE PROFESSOR,
DEPT. OF ANATOMY, MES MEDICAL COLLEGE,
PALACHODU P O, VIA KOLATHUR PERINTHALMANNA,
MALAPPURAM, RESIDING AT AARADHANA, EDATHUPURAM,
ERANTHODU, VALAMBUR P O, MALAPPURAM, PIN - 679 325
2 DR DEEPA T K
AGED 45 YEARS
WIFE OF MARTIN K JOHN, AGED 45,
ASSOCIATE PROFESSOR, DEPT. OF ANATOMY,
MES MEDICAL COLLEGE, PALACHODU P O,
VIA KOLATHUR PERINTHALMANNA, MALAPPURAM,
RESIDING AT AARADHANA, EDATHUPURAM, ERANTHODU,
VALAMBUR P O, MALAPPURAM, PIN - 679 325
BY ADV SRI.SAIJO HASSAN
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-1, NEW DELHI
REPRESENTED BY ITS DIRECTOR, PIN - 110077
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
NATIONAL MEDICAL COMMISSION, POCKET-14, SECTOR-8,
DWARAKA, PHASE-1, NEW DELHI REPRESENTED BY ITS
CHAIRMAN, PIN - 110077
3 THE KERALA UNIVERSITY OF HEALTH SCIENCE
MEDICAL COLLEGE P.O., THRISSUR REPRESENTED BY ITS
REGISTRAR, PIN - 680596
WP(C) NO. 28096 OF 2025 & con.cases
14
2025:KER:67619
BY ADV SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
COMMISSION
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
15
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 43460 OF 2024
PETITIONER:
DR. DHANYA N V
AGED 43 YEARS
READER, DEPT. OF BIOCHEMISTRY,
SRI SANKARA DENTAL COLLEGE, VARKALA.
PRESENTLY RESIDING AT NIRANJANAM, THAZHAM SOUTH,
CHATHANNOOR PO, CHIRAKKARA KOLLAM, PIN - 691 572
BY ADVS.
SRI.SAIJO HASSAN
SMT.DEVI.R.SENS
SHRI.ABRAHAM J. KANIYAMPADY
SHRI.SANGEETH MOHAN
SMT.V.P.REJITHA
SHRI.BAPPU GALIB SALAM
SMT.ALFIYA A.
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-1,
REPRESENTED BY ITS DIRECTOR, PIN - 110 077
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
THE NATIONAL MEDICAL COMMISSION, POCKET-14,
SECTOR-8, DWARAKA, PHASE-1, NEW DELHI,
REPRESENTED BY ITS CHAIRMAN, PIN - 110 077
3 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., THRISSUR,
REPRESENTED BY ITS REGISTRAR, PIN - 680 596
WP(C) NO. 28096 OF 2025 & con.cases
16
2025:KER:67619
BY ADVS.
SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
COMMISSION
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
17
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 43918 OF 2024
PETITIONER:
DR.GEENA PINTO
AGED 49 YEARS
ASSOCIATE PROFESSOR, DEPT. OF,
ANATOMY AL-AZHAR DENTAL COLLEGE, THODUPUZHA,
RESIDING AT PALA THOTTUNGAL HOUSE,
NEAR GOVERNMENT LP SCHOOL VADAKKUMBHAGOM,
SREEMOOLANAGARAM PO ERNAKULAM DISTRICT, PIN - 683 580
BY ADV SRI.SAIJO HASSAN
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA, PHASE-1, NEW DELHI,
REPRESENTED BY ITS DIRECTOR, PIN - 110077
2 THE UNDER GRADUAE MEDICAL EDUCATION BOARD
THE NATIONAL MEDICAL COMMISSION, POCKET-14, SECTOR-8,
DWARAKA, PHASE-1, NEW DELHI REPRESENTED BY ITS
CHAIRMAN, PIN - 110077
3 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O., THRISSUR, REPRESENTED BY ITS
REGISTRAR, PIN - 680596
BY ADVS.
SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
COMMISSION
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
WP(C) NO. 28096 OF 2025 & con.cases
18
2025:KER:67619
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
19
2025:KER:67619
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 11TH DAY OF SEPTEMBER 2025 / 20TH BHADRA, 1947
WP(C) NO. 44990 OF 2024
PETITIONER:
DR.KHALID PARWEZ
AGED 44 YEARS
S/O. MD NASIM UDDIN,
ASSOCIATE PROFESSOR,
DEPT. OF, MICROBIOLOGY,
MALABAR MEDICAL COLLEGE, KOZHIKODE
PERMANENT ADDRESS SHARSA BASTI,
WARD NO-31, NEAR TIWARI TOLA,
POST SAHARSA BIHAR, PIN - 852 201
BY ADV SRI.SAIJO HASSAN
RESPONDENTS:
1 NATIONAL MEDICAL COMMISSION
POCKET-14, SECTOR-8, DWARAKA,
PHASE-1, NEW DELHI,
REPRESENTED BY ITS DIRECTOR.
E-MAIL: [email protected], PIN - 110077
2 THE UNDER GRADUATE MEDICAL EDUCATION BOARD
THE NATIONAL MEDICAL COMMISSION,
POCKET-14, SECTOR-8, DWARAKA, PHASE-1,
NEW DELHI REPRESENTED BY ITS CHAIRMAN.
E-MAIL: [email protected], PIN - 110 077
3 THE KERALA UNIVERSITY OF HEALTH SCIENCE
REPRESENTED BY ITS REGISTRAR,
MEDICAL COLLEGE P.O., THRISSUR, PIN - 680 596
WP(C) NO. 28096 OF 2025 & con.cases
20
2025:KER:67619
BY ADV SHRI.K.S.PRENJITH KUMAR, SC,
NATIONAL MEDICAL COMMISSION
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2025, ALONG WITH WP(C).28096/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 28096 OF 2025 & con.cases
21
2025:KER:67619
T.R.RAVI.J
------------------------------------
WP(C) Nos.28096/2025, 28533/2024, 29888/2024,
30299/2024, 30420/2024, 39242/2024, 39309/2024,
43460/2024, 43918/2024 and 44990/2024
-------------------------------------
Dated this the 11th day of September, 2025
JUDGMENT
The issue involved is regarding the appointment of the petitioners as Examiners. The petitioners are non-medical teachers and appointed prior to 01.08.2023. In view of the judgment in Remya P.A vs. National Medical Commission [2025 KHC OnLine 220], the petitioners are also entitled to the benefit.
These writ petitions are hence allowed. It is declared that the petitioners are entitled to be appointed as Examiners.
Sd/-
T.R.RAVI JUDGE sn WP(C) NO. 28096 OF 2025 & con.cases 22 2025:KER:67619 APPENDIX OF WP(C) 28096/2025 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) DATED 17.05.1997 Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY IN BIOCHEMISTRY ISSUED BY MEENAKSHI ACADEMY OF HIGHER EDUCATION & RESEARCH DATED 04.12.2021 TO THE PETITIONER Exhibit P7 THE TRUE COPY OF THE EMAIL COMMUNICATION DATED 18.12.2023 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE PETITIONER AS EVALUATOR Exhibit P8 THE TRUE COPY OF THE CIRCULAR DATED 28.10.2024 ISSUED BY THE 3RD RESPONDENT UNIVERSITY Exhibit P9 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 Exhibit P10 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P11 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 24533/2023 DATED 10.11.2023 Exhibit P12 TRUE COPY OF THE JUDGEMENT DATED 03.11.2023PASSED BY HIGH COURT OF ALLAHABAD IN WRIT APPEAL NO. 18482/2023 Exhibit P13 TRUE COPY OF THE JUDGEMENT DATED 27.03.2024 PASSED BY HIGH COURT OF KARNATAKA IN WRIT WP(C) NO. 28096 OF 2025 & con.cases 23 2025:KER:67619 PETITION NO. 3746/2024 Exhibit P14 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 30420/2024 DATED 30.08.2024 Exhibit P15 TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS Exhibit P16 TRUE COPY OF THE LETTER REFLECTING CONFIRMATION OF ELIGIBILITY ISSUED TO THE PETITIONER BY THE MEDICAL COUNCIL OF INDIA DATED 27.11.2014 WP(C) NO. 28096 OF 2025 & con.cases 24 2025:KER:67619 APPENDIX OF WP(C) 28533/2024 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY IN EXPERIMENTAL NEURAL TRANSPLANTATION STUDIES IN THE LUMBER SPINAL CORD OF ADULT BONNET MONKEY (MACACA RADIATA) (ANATOMY - NON- CLINICAL) ISSUED BY MADRAS UNIVERSITY MADRAS DATED 25.01.1999 TO THE FIRST PETITIONER Exhibit P7 THE TRUE COPY OF THE ORDER DATED 16.06.2011 ISSUED BY NITTE UNIVERSITY, MANGALORE APPOINTING THE FIRST PETITIONER AS EXAMINER Exhibit P8 THE TRUE COPY OF THE ORDER IN JULY, 2013 ISSUED BY RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA APPOINTING THE FIRST PETITIONER AS EXAMINER Exhibit P9 THE TRUE COPY OF THE ORDER DATED 12.08.2011 ISSUED BY THE 3RD RESPONDENT UNIVERSITY FOR CONDUCTING BDS DEGREE EXAMINATIONS APPOINTING THE FIRST PETITIONER AS EXAMINER Exhibit P10 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 24.02.2012 ISSUED BY 3RD RESPONDENT TO THE FIRST PETITIONER Exhibit P11 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 24.01.2022 ISSUED BY 3RD RESPONDENT TO THE FIRST PETITIONER Exhibit P12 THE TRUE COPY OF THE EMAIL COMMUNICATION OF THE APPOINTMENT ORDER DATED 31.07.2024 ISSUED WP(C) NO. 28096 OF 2025 & con.cases 25 2025:KER:67619 BY 3RD RESPONDENT TO THE FIRST PETITIONER Exhibit P13 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE FIRST PETITIONER BEFORE THE PRINCIPAL OF THE KMCT MEDICAL COLLEGE, MANASSERY, MUKKAM, KOZHIKODE DATED 03.08.2024 Exhibit P14 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE FIRST PETITIONER BEFORE THE PRINCIPAL OF THE KMCT MEDICAL COLLEGE, MANASSERY, MUKKAM, KOZHIKODE DATED 03.08.2024 Exhibit P15 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY IN MORPHOLOGICAL CHANGES IN THE TESTIES AND SPERMATOZOA TREATED WITH FEW CHEMOTHERAPEUTIC AGENTS IN MICE ISSUED BY MANIPAL UNIVERSITY MANIPAL DATED 19.09.2005 TO THE SECOND PETITIONER Exhibit P16 THE TRUE COPY OF THE ORDER DATED 24.08.2013 ISSUED BY 3RD RESPONDENT APPOINTING THE SECOND PETITIONER AS EXAMINER IN FIRST PROFESSIONAL MBBS DEGREE PRACTICAL EXAMINATIONS SEPTEMBER 2013 Exhibit P17 THE TRUE COPY OF THE ORDER DATED 03.09.2021 ISSUED BY 3RD RESPONDENT APPOINTING THE SECOND PETITIONER AS EXAMINER IN FIRST PROFESSIONAL MBBS DEGREE (S) SAY EXAMINATIONS AUGUST 2021 Exhibit P18 THE TRUE COPY OF THE COMMUNICATION OF THE APPOINTMENT ORDER ISSUED BY 3RD RESPONDENT TO THE SECOND PETITIONER Exhibit P19 TRUE COPY OF THE EMAIL NOTIFICATION DISABLING THE SECOND PETITIONERS FILE INTIMATED TO THE PRINCIPAL KMCT MEDICAL COLLEGE, MANASSERY, MUKKAM, KOZHIKODE Exhibit P20 TRUE COPY OF THE EMAIL COMMUNICATION SUBMITTED BY THE SECOND PETITIONER BEFORE THE 3RD RESPONDENT UNIVERSITY DATED 05.08.2024 Exhibit P21 TRUE COPY OF THE JUDGMENTS PASSED BY THIS HONOURBLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 WP(C) NO. 28096 OF 2025 & con.cases 26 2025:KER:67619 APPENDIX OF WP(C) 29888/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P2A TRUE COPY OF THE COMMUNICATION NO. MCI- (34) (41) (GEN)-MED./2020 003306 DATED 28.01.2021 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P4A TRUE COPY OF THE PUBLIC NOTICE NO.
U.15031/47/2024-UGMEB DATED 02.05.2024 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY IN MEDICAL BIOCHEMISTRY ISSUED BY MEENAKSHI ACADEMY OF HIGHER EDUCATION & RESEARCH, CHENNAI DATED 04.12.2022 TO THE PETITIONER Exhibit P7 THE TRUE COPY OF THE EMAIL COMMUNICATION DATED 27.10.2023 ISSUED BY THIRD RESPONDENT UNIVERSITY, APPOINTING THE PETITIONER AS EVALUATOR/EXAMINER Exhibit P8 THE TRUE COPY OF THE ORDER DATED 06.08.2022 ISSUED BY THIRD RESPONDENT UNIVERSITY, APPOINTING THE PETITIONER AS EVALUATOR/EXAMINER Exhibit P9 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURBLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 Exhibit P10 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P11 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH WP(C) NO. 28096 OF 2025 & con.cases 27 2025:KER:67619 COURT OF KARNATAKA IN WRIT PETITION NO. 24533/2023 DATED 10.11.2023 Exhibit P12 TRUE COPY OF THE EMAIL COMMUNICATIONS ISSUED BY THE 3RD RESPONDENT UNIVERSITY TO THE PRINCIPALS OF ALL MEDICAL COLLEGES DATED 16.03.2023 WP(C) NO. 28096 OF 2025 & con.cases 28 2025:KER:67619 APPENDIX OF WP(C) 30299/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P2A TRUE COPY OF THE COMMUNICATION NO. MCI- (34) (41) (GEN)-MED./2020 003306 DATED 28.01.2021 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA (FOR THE ACADEMIC YEAR 2019-2020 ONWARDS) Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION (FOR THE ACADEMIC YEAR 2023-2024 ONWARDS) Exhibit P4A TRUE COPY OF THE PUBLIC NOTICE NO.
U.15031/47/2024-UGMEB DATED 02.05.2024 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P4B TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY IN MEDICAL PHYSIOLOGY DATED 10.06.2017 AND THE SAME IS ISSUED BY MANIPAL UNIVERSITY, MANIPAL DATED 18.11.2017 TO THE PETITIONER Exhibit P7 THE TRUE COPY OF THE ORDER DATED 10.07.2019 ISSUED BY 3RD RESPONDENT APPOINTING THE PETITIONER AS INTERNAL EXAMINER IN FIRST YEAR BDS (R/S ) JULY 2019, Exhibit P7A THE TRUE COPY OF THE ORDER NO.
22419/2019/A2/EV-A (DENTAL)/KUHS DATED 29.07.2019 IN FIRST YEAR BDS (R/S ) (2010- 2016 SCHEME) EXAMINATIONS JULY 2019 ISSUED BY 3RD RESPONDENT APPOINTING THE PETITIONER AS WP(C) NO. 28096 OF 2025 & con.cases 29 2025:KER:67619 EVALUATOR Exhibit P8 TRUE COPY OF THE JUDGEMENT PASSED BY HIGH COURT OF ALLAHABAD IN WRIT APPEAL NO. 18482/2023 DATED 03.11.2023 Exhibit P9 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURBLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 Exhibit P10 TRUE COPY OF THE ORDER PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P11 TRUE COPY OF THE ORDER PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 24533/2023 DATED 10.11.2023 Exhibit P12 TRUE COPY OF THE ORDER PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 3746/2024 DATED 27.03.2024 Exhibit P13 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION ISSUED BY THE 3RD RESPONDENT UNIVERSITY DATED 28.10.2023 Exhibit P14 TRUE COPY OF THE EMAIL COMMUNICATIONS ISSUED BY THE 3RD RESPONDENT UNIVERSITY TO THE PRINCIPALS OF ALL MEDICAL COLLEGES DATED 16.03.2023 Exhibit P15 TRUE COPY OF THE JUDGEMENT PASSED BY THE HONOURABLE HIGH COURT OF KERALA IN WP (C) NO. 27792 OF 2024 DATED 05.08.2024 WP(C) NO. 28096 OF 2025 & con.cases 30 2025:KER:67619 APPENDIX OF WP(C) 30420/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P2A TRUE COPY OF THE COMMUNICATION NO. MCI- (34) (41) (GEN)-MED./2020 003306 DATED 28.01.2021 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P4A TRUE COPY OF THE PUBLIC NOTICE NO.
U.15031/47/2024-UGMEB DATED 02.05.2024 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P4B TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF MEDICINE IN MEDICAL BIOCHEMISTRY DATED 08.08.2019 AND THE SAME IS ISSUED BY UNIVERSITY OF KERALA ON 18.01.2020 TO THE PETITIONER Exhibit P7 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 18.03.2023 ISSUED BY 3RD RESPONDENT APPOINTING THE SECOND PETITIONER AS EXAMINER IN SECOND SEMESTER B.SC NURSING DEGREE REGULAR EXAMINATIONS(2021 SCHEME) FEBRUARY 2023 HELD AT SREE GOUKULAM NURSING COLLEGE, VENJARAMOODU, THIRUVANANTHAPURAM Exhibit P8 TRUE COPY OF THE JUDGEMENT PASSED BY HIGH COURT OF ALLAHABAD IN WRIT APPEAL NO.
18482/2023Exhibit P9 TRUE COPY OF THE JUDGMENT PASSED BY THIS WP(C) NO. 28096 OF 2025 & con.cases 31 2025:KER:67619 HONOURBLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 Exhibit P10 TRUE COPY OF THE ORDER PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P11 TRUE COPY OF THE ORDER PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 24533/2023 DATED 10.11.2023 Exhibit P12 TRUE COPY OF THE ORDER PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 3746/2024 DATED 27.03.2024 Exhibit P13 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION ISSUED BY THE 3RD RESPONDENT UNIVERSITY DATED 28.10.2023 Exhibit P14 TRUE COPY OF THE EMAIL COMMUNICATIONS ISSUED BY THE 3RD RESPONDENT UNIVERSITY TO THE PRINCIPALS OF ALL MEDICAL COLLEGES DATED 16.03.2023 Exhibit P15 TRUE COPY OF THE JUDGEMENT PASSED BY THE HONOURABLE HIGH COURT OF KERALA IN WP (C) NO. 27792 OF 2024 DATED 05.08.2024 WP(C) NO. 28096 OF 2025 & con.cases 32 2025:KER:67619 APPENDIX OF WP(C) 39242/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 MEDICAL TEACHERS ARE ENTITLED FOR EQUAL OPPORTUNITY FOR TEACHING AND EXAMINERSHIP. TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED 13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY (FACULTY OF MEDICINE) IN PRE- CLINICAL STUDY OF MORINGACEAE IN PARKINSON'S DISEASE ISSUED BY YENEPOYA UNIVERSITY, MANGALORE DATED 07.10.2014 TO THE PETITIONER Exhibit P7 THE TRUE COPY OF THE ORDER DATED 25.01.2024 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE PETITIONER AS INTERNAL EXAMINER Exhibit P8 THE TRUE COPY OF THE ORDER DATED 04.06.2024 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE PETITIONER AS EXTERNAL EXAMINER Exhibit P9 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 30.10.2024 ISSUED BY THE 3RD RESPONDENT UNIVERSITY FOR THE DIGITAL VALUATION OF 1ST YEAR BDS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS Exhibit P10 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 19.06.2024 ISSUED BY DEPARTMENT OF PHYSIOLOGY, GOVERNMENT TD MEDICAL COLLEGE, VANDANAM, ALAPUZHA Exhibit P11 THE TRUE COPY OF DUTY CERTIFICATE DATED 15.07.2024 ISSUED BY 3RD RESPONDENT TO THE WP(C) NO. 28096 OF 2025 & con.cases 33 2025:KER:67619 PETITIONER Exhibit P12 THE TRUE COPY OF THE CIRCULAR DATED 28.10.2024 ISSUED BY THE 3RD RESPONDENT UNIVERSITY Exhibit P13 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURABLE COURT IN WP (C) NO. 34567/2023 DATED 26.03.2024 Exhibit P14 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P15 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 24533/2023 DATED 10.11.2023 Exhibit P16 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 3746/2024 DATED 27.03.2024 Exhibit P17 TRUE COPY OF THE JUDGEMENT DATED 03.11.2023 PASSED BY HIGH COURT OF ALLAHABAD IN WRIT APPEAL NO. 18482/2023 Exhibit P18 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 30420/2024 DATED 30.08.2024 Exhibit P18A TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS WP(C) NO. 28096 OF 2025 & con.cases 34 2025:KER:67619 APPENDIX OF WP(C) 39309/2024 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED 13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY (FACULTY OF MEDICINE) ANATOMY IN COMPARATIVE STUDY OF PLACENTAL MORPHOMETRY CORD BLOOD BIOCHEMICAL PARAMETERS AND TELOMERE LENGTH IN LOW BIRTH WEIGHT PRETERM AND TERM NEONATES ISSUED BY MEENAKSHI ACADEMY OF HIGHER EDUCATION AND RESEARCH (MAHER) CHENNAI DATED 04.12.2022 TO THE FIRST PETITIONER Exhibit P7 THE TRUE COPY OF THE ORDER DATED 25.09.2023 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE FIRST PETITIONER AS EVALUATOR Exhibit P8 THE TRUE COPY OF THE ORDER DATED 04.06.2024 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE FIRST PETITIONER AS EXAMINER Exhibit P9 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 18.06.2024 ISSUED BY THE MAR BASELIOS DENTAL COLLEGE, KOTHAMANGALAM FOR CONDUCTING BDS DEGREE EXAMINATIONS APPOINTING THE FIRST PETITIONER AS EXAMINER Exhibit P10 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 17.07.2024 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE FIRST PETITIONER Exhibit P11 THE TRUE COPY OF THE DUTY CERTIFICATE DATED WP(C) NO. 28096 OF 2025 & con.cases 35 2025:KER:67619 11.10.2023 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE FIRST PETITIONER Exhibit P12 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY (FACULTY OF MEDICINE) ANATOMY IN PALMAR DERMATOGLYPHIC PATTERNS AND ADAM 33 SINGLE NUCLEOTIDE POLYMER PHIS IN PATIENTS WITH BRONCHIAL ASTHMA ISSUED BY MEENAKSHI ACADEMY OF HIGHER EDUCATION AND RESEARCH (MAHER) CHENNAI DATED 04.12.2022 TO THE SECOND PETITIONER Exhibit P13 THE TRUE COPY OF THE ORDER DATED 25.09.2023 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE SECOND PETITIONER AS EVALUATOR Exhibit P14 THE TRUE COPY OF THE ORDER DATED 04.06.2024 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE SECOND PETITIONER AS EXAMINER Exhibit P15 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 18.06.2024 ISSUED BY THE MAR BASELIOS DENTAL COLLEGE, KOTHAMANGALAM FOR CONDUCTING BDS DEGREE EXAMINATIONS APPOINTING THE SECOND PETITIONER Exhibit P16 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 17.07.2024 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE SECOND PETITIONER Exhibit P17 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 11.10.2023 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE SECOND PETITIONER Exhibit P18 THE TRUE COPY OF THE CIRCULAR DATED 28.10.2024 ISSUED BY THE 3RD RESPONDENT UNIVERSITY Exhibit P19 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURABLE COURT IN WP (C) NO. 34567/2023 DATED 26.03.2024 Exhibit P20 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P21 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 24533/2023 DATED 10.11.2023 Exhibit P22 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF KARNATAKA IN WRIT PETITION NO. 3746/2024 DATED 27.03.2024 Exhibit P23 TRUE COPY OF THE JUDGEMENT DATED 03.11.2023 PASSED BY HIGH COURT OF ALLAHABAD IN WRIT WP(C) NO. 28096 OF 2025 & con.cases 36 2025:KER:67619 APPEAL NO. 18482/2023 Exhibit P24 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 30420/2024 DATED 30.08.2024 Exhibit P25 TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS WP(C) NO. 28096 OF 2025 & con.cases 37 2025:KER:67619 APPENDIX OF WP(C) 43460/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY IN BIOCHEMISTRY ISSUED BY BHARATHIAR UNIVERSITY DATED 12.02.2021 TO THE PETITIONER Exhibit P7 THE TRUE COPY OF THE ORDER DATED 08.09.2021 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE PETITIONER AS INTERNAL EXAMINER Exhibit P8 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 1.8.2022 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE PETITIONER DATED 03.12.2024 Exhibit P9 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 24.02.2022 TO 07.03.2022 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE PETITIONER DATED 03.12.2024 Exhibit P10 THE TRUE COPY OF THE CIRCULAR DATED 28.10.2024 ISSUED BY THE 3RD RESPONDENT UNIVERSITY Exhibit P11 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 Exhibit P12 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P13 TRUE COPY OF THE JUDGEMENT DATED 03.11.2023PASSED BY HIGH COURT OF ALLAHABAD WP(C) NO. 28096 OF 2025 & con.cases 38 2025:KER:67619 IN WRIT APPEAL NO. 18482/2023 Exhibit P14 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 30420/2024 DATED 30.08.2024 Exhibit P15 TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS WP(C) NO. 28096 OF 2025 & con.cases 39 2025:KER:67619 APPENDIX OF WP(C) 43918/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY IN ANATOMY ISSUED BY MEENAKSHI ACADEMY OF HIGHER EDUCATION & RESEARCH DATED 04.12.2022 TO THE PETITIONER Exhibit P7 THE TRUE COPY OF THE ORDER DATED 15.09.2023 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE PETITIONER AS EXTERNAL EXAMINER Exhibit P8 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 30.09.2023 ISSUED BY 3RD RESPONDENT UNIVERSITY Exhibit P9 THE TRUE COPY OF THE DUTY CERTIFICATE DATED 03.10.2023 ISSUED BY 3RD RESPONDENT UNIVERSITY Exhibit P10 THE TRUE COPY OF THE CIRCULAR DATED 28.10.2024 ISSUED BY THE 3RD RESPONDENT UNIVERSITY Exhibit P11 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 Exhibit P12 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P13 TRUE COPY OF THE JUDGEMENT DATED 03.11.2023PASSED BY HIGH COURT OF ALLAHABAD IN WRIT APPEAL NO. 18482/2023 WP(C) NO. 28096 OF 2025 & con.cases 40 2025:KER:67619 Exhibit P14 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 30420/2024 DATED 30.08.2024 Exhibit P15 TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS WP(C) NO. 28096 OF 2025 & con.cases 41 2025:KER:67619 APPENDIX OF WP(C) 44990/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS OF GRADUATE MEDICAL EDUCATION 1997 (AMENDED UP TO MAY 2018) Exhibit P2 TRUE COPY OF THE COMMUNICATION NO. MCI-7(9) SG/2019-MED./136(SG) DATED13.2.2020 ISSUED BY THE MEDICAL COUNCIL OF INDIA Exhibit P3 TRUE COPY OF THE RELEVANT PORTION OF THE REGULATIONS ON GRADUATE MEDICAL EDUCATION (AMENDMENT) 2019 DATED 4.11.2019 OF THE MEDICAL COUNCIL OF INDIA Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE NO.
U.14021/8/2023-UGMEB DATED 23.06.2023 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION NO. U. 14021/8/2023-UGMEB DATED 1.8.2023 OF THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE DEGREE OF DOCTOR OF PHILOSOPHY AFTER COMPLETING THE REQUIREMENTS FOR PH.D ON THE TOPIC 'CHARACTERISATION OF CARBON NANOTUBES FOR TOXICOLOGY TESTING' ISSUED BY YENEPOYA UNIVERSITY DATED 17.02.2015 TO THE PETITIONER Exhibit P7 TRUE COPY OF THE ORDER DATED 12.03.2024 ISSUED BY KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR APPOINTING THE PETITIONER AS EVALUATOR Exhibit P8 TRUE COPY OF THE ORDER DATED 18.04.2024 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE PETITIONER Exhibit P9 THE TRUE COPY OF THE ORDER COMMUNICATED THROUGH EMAIL DATED 03.12.2024 ISSUED BY 3RD RESPONDENT UNIVERSITY TO THE PETITIONER Exhibit P10 THE TRUE COPY OF THE CIRCULAR DATED 28.10.2024 ISSUED BY THE 3RD RESPONDENT UNIVERSITY Exhibit P11 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 34567/2023 DATED 26.03.2024 Exhibit P12 TRUE COPY OF THE JUDGMENT PASSED BY THE HIGH COURT OF MADHYA PRADESH IN WRIT PETITION NO. 28977/2023 DATED 30.11.2024 Exhibit P13 TRUE COPY OF THE JUDGMENT DATED 03.11.2023 WP(C) NO. 28096 OF 2025 & con.cases 42 2025:KER:67619 PASSED BY HIGH COURT OF ALLAHABAD IN WRIT APPEAL NO. 18482/2023 Exhibit P14 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT IN WP (C)NO. 30420/2024 DATED 30.08.2024 Exhibit P15 TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. U14021/8/23 -UGMEB DATED 12.06.2023 ISSUED BY THE 1ST AND 2ND RESPONDENTS