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State of Rajasthan - Section

Section 17 in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964

17. Mode of recovery of dues.

- All amount payable to Corporation under these rules shall be recovered as arrears of land revenue, [under the Rajasthan Land Revenue Act, 1956,] [Institutes vide Notification dated 12.6.1970 (18.6.1970)]