Himachal Pradesh High Court
Bhajna Nand And Ors. vs . State Of H.P. And Ors. on 4 March, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bhajna Nand and ors. Vs. State of H.P. and ors.
CWPOA No. 1187 of 2019 a/w .
CWPOA Nos. 1341, 254 and 1347 of 2019 04.03.2023 Present: Mr. Surinder Sharma, Advocate, for petitioners No. 1,3,4,5,7 and 8 in CWPOA No. 1187 of 2019 and for respondent No. 3 in CWPOA No. 254 of 2019.
Mr. Dushyant Dadwal, Advocate, for the petitioner in CWPOA No. 1341 of 2019.
Mr. Varun Chandel, Additional Advocate General, for the respondents-State in all the petitions.
Mr. Sunil Mohal Goel, Advocate, for respondents No. 16,14,18, 19,20 and 25 in CWPOA No. 1187 of 2019 and respondents No. 7,9,11,12 and 18 in CWPOA No. 1341 of 2019.
Ms. Kavita Kajal, Advocate, vice counsel, for re- spondent No. 24 in CWPOA No. 1187 of 2019 and respondent No. 10 in CWPOA No. 1341 of 2019.
Mr. Deepak Sharma, Advocate, vice counsel, for respondent No. 11 in CWPOA No. 1187 of 2019.
At the request of learned counsel for respondent No. 11, list on 28.04.2023.
( Satyen Vaidya ) Judge 4th March, 2023 (sushma) ::: Downloaded on - 04/03/2023 20:34:11 :::CIS