Gujarat High Court
Natvarlal & Sons Through Partner vs Bharat Petroleum Corporation Ltd ... on 11 July, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
C/LPA/540/2011 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 540 of 2011
In SPECIAL CIVIL APPLICATION NO. 2412 of 2011
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NATVARLAL & SONS THROUGH PARTNER....Appellant(s)
Versus
BHARAT PETROLEUM CORPORATION LTD THROUGH MANAGING
DIRECTOR & 1....Respondent(s)
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Appearance:
M/S THAKKAR ASSOC., ADVOCATE for the Appellant(s) No. 1
MR MITUL K SHELAT, ADVOCATE for the Respondent(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 11/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) In view of sicknote of Mr. Shelat, learned advocate for st respondents, matter is adjourned to 1 August, 2014.
(K.S.JHAVERI, J.) (A.G.URAIZEE,J) Page 1 of 2 C/LPA/540/2011 ORDER pawan Page 2 of 2