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State of Goa - Section

Section 228 in Goa Prisons Rules, 2006

228. Group of infirm prisoners.

- In every prison a group of infirm prisoners, if any, shall be formed, for whom a separate muster shall be kept. The group shall consist of old and infirm persons physically unfit for hard labour and prisoners discharged as convalescent from hospital, who are to be employed on other than hard labour.