Section 2(1)(viii) in The Chemical Weapons Convention Rules, 2016

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Union of India - Subsection

Section 2(1)(viii) in The Chemical Weapons Convention Rules, 2016

(viii)"DOC facility" means a facility which is engaged in the production of any Discrete Organic Chemical including Discrete Organic Chemical containing elements of phosphorous, sulphur or fluorine;

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Union of India - Subsection

Section 2(1)(viii) in The Chemical Weapons Convention Rules, 2016