Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 53 in The Companies (Second Amendment) Act, 2002 53. Omission of heading before section 435 and sections 435 to 438.- Heading occurring before section 435 and sections 435 to 438 of the principal Act shall be omitted.
