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State of Arunachal Pradesh - Section

Section 13 in Arunachal Pradesh Nursing Council Act, 2011

13. Maintenance of Registers.

- The Council shall maintain a Register of
(a)Nurses;
(b)Nurse Midwives;
(c)Lady Health Visitors ;
(d)Female Health Workers or Auxiliary Nurse-cum-Midwife in such forms containing such particulars and divided into such parts as may be prescribed.