Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Assam - Subsection Section 13(1)(xv) in The Assam Higher Secondary Education Act, 1984 (xv)to receive grants from the Government and donations from private and individuals or associations for specific or general purposes ;