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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7)(c) in The Digital Signature (End entity) Rules, 2015

(c)a nested time stamp option shall be used to ensure signature validity past the time stamping service provider's (tssp) key or algorithm expiry where the nesting of time stamps implies that a subsequent time stamp shall be applied to the prior time stamp;