Calcutta High Court
M/S. Wpil Ltd vs M/S. Steel Emporium Ltd on 1 February, 2018
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-7
CA 32 of 2002
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
M/S. WPIL LTD.
AND
M/S. STEEL EMPORIUM LTD.
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date :1st February, 2018.
The Court : This matter was put in the warning list on January 31, 2018.
It is reported by the Assistant Registrar (Company) that the above-mentioned cause-title as per the ledger maintained by the department is BLANK.
However, none appears in support of the application, nor any accommodation has been prayed for.
Accordingly, this application, being CA 32 of 2002 stands dismissed for default.
Interim order passed in this application, if any, stands vacated.
The concerned department and the computer section are directed to take note of the factum of dismissal and make necessary entries in the ledger as well as in the electronic records of this Court.
(ASHIS KUMAR CHAKRABORTY, J.) sp2.