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Delhi High Court - Orders

Dr Neera Vyas vs Ministry Of Ayush And Others on 23 November, 2020

Bench: Siddharth Mridul, Talwant Singh

$~S-9                                             (Via Video Conferencing)

*         IN THE HIGH COURT OF DELHI AT NEW DELHI

+       W.P.(C) 9116/2020 & CM APPL. 29498/2020 (Exemption)

        DR NEERA VYAS                                      ..... Petitioner
                    Through:           Mr. Sudarshan Rajan, Advocate
                                       with petitioner in person.
                          versus

        MINISTRY OF AYUSH AND OTHERS          ..... Respondents
                     Through: Mr. Abhay Prakash Sahay, CGSC
                              with Ms. Mannu Singh & Ms. Indira
                              Goswami, Advocates        for R-
                              3/CCRAS.

        CORAM:
        HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
        HON'BLE MR. JUSTICE TALWANT SINGH
                          ORDER

% 23.11.2020 The Hon'ble Division Bench has not assembled today. Renotify on 13.01.2021.

BY ORDER .

(COURT MASTER) NOVEMBER 23, 2020 'AA'/dn Click here to check corrigendum, if any W.P.(C) 9116/2020 Page 1 of 1