Delhi High Court - Orders
Dr Neera Vyas vs Ministry Of Ayush And Others on 23 November, 2020
Bench: Siddharth Mridul, Talwant Singh
$~S-9 (Via Video Conferencing)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9116/2020 & CM APPL. 29498/2020 (Exemption)
DR NEERA VYAS ..... Petitioner
Through: Mr. Sudarshan Rajan, Advocate
with petitioner in person.
versus
MINISTRY OF AYUSH AND OTHERS ..... Respondents
Through: Mr. Abhay Prakash Sahay, CGSC
with Ms. Mannu Singh & Ms. Indira
Goswami, Advocates for R-
3/CCRAS.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 23.11.2020 The Hon'ble Division Bench has not assembled today. Renotify on 13.01.2021.
BY ORDER .
(COURT MASTER) NOVEMBER 23, 2020 'AA'/dn Click here to check corrigendum, if any W.P.(C) 9116/2020 Page 1 of 1