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[Cites 0, Cited by 0] [Section 631] [Entire Act]

State of Uttar Pradesh - Subsection

Section 631(i) in Rules under the United Provinces Excise Act, 1910

(i)A duty of 25 paise per L.P. litre shall be levied on spirit made in India and sophisticated or coloured so as to resemble in flavour or colour, liquor imported into India :