Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Akshay Aluminium Alloys Llp vs Securities Exchange Board Of India And 3 ... on 25 February, 2026

Author: R. I. Chagla

Bench: R. I. Chagla

                                                          3-WP-4930-2024 (OS).doc


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                         WRIT PETITION NO. 4930 OF 2024

Dhanera Diamonds                                                   ...Petitioner
      Versus
Securities And Exchange Board Of India                             ...Respondent
                                   WITH
                   WRIT PETITION NO. 2160 OF 2022

Kohinoor Feeds And Fats Pvt Ltd Formerly
Known As Kohinoor Feeds And Fats Ltd.                              ...Petitioner
     Versus
Union Of India Through Chairman SEBI And Ors                    ...Respondents

                                     WITH
                         WRIT PETITION NO. 1288 OF 2025

Suresh Chand Aggarwal                                              ...Petitioner
      Versus
Union Of India Through Ministry Of Finance                         ...Respondent
                                 WITH
                   WRIT PETITION NO. 922 OF 2023

Jmc Metals Pvt Ltd And Anr                                         ...Petitioners
      Versus
Securities And Exchange Board Of India And Ors                   ...Respondents
                                 WITH
                   WRIT PETITION NO. 4326 OF 2022

Kunvarji Commodities Brokers Private Limited                       ...Petitioner
      Versus
Securities And Exchange Board Of India And Ors                 ...Respondents
                                 WITH
                   WRIT PETITION NO. 4327 OF 2022


Rajiv Garg                                                         ...Petitioner
      Versus
Securities And Exchange Board Of India And Ors                  ...Respondents
                                 WITH


 Mayur                                 1



     ::: Uploaded on - 27/02/2026                ::: Downloaded on - 27/02/2026 22:21:11 :::
                                                   3-WP-4930-2024 (OS).doc


                    WRIT PETITION NO. 4798 OF 2022

Akshay Aluminium Alloys LLP                               ...Petitioner
      Versus
Securities Exchange Board Of India And Ors               ...Respondents
                                  WITH
                   WRIT PETITION NO. 4797 OF 2022

Ankit S/o Dinesh Kuswah                                   ...Petitioner
      Versus
Ministry Of Finance                                       ...Respondent
                                WITH
                    WRIT PETITION NO. 4799 OF 2022

Gopal S/o Manushankar Sahu                                ...Petitioner
      Versus
Ministry Of Finance Union Of India Through Chairman       ...Respondent
                                  WITH
                    WRIT PETITION NO. 4800 OF 2022

Sanjeev Jain                                              ...Petitioner
      Versus
Union Of India                                            ...Respondent
                               WITH
              INTERIM APPLICATION (L) NO. 4965 OF 2025
                               WITH
             INTERIM APPLICATION (L) NO. 12586 OF 2025
                               WITH
                  WRIT PETITION NO. 4801 OF 2022

R. K. Commodities Services Pvt Ltd                        ...Petitioner
       Versus
Securities And Exchange Board Of India                    ...Respondent
                                   WITH
                   WRIT PETITION NO. 4802 OF 2022

Shailendra Kumar Srivastava                               ...Petitioner
      Versus
Union Of India                                            ...Respondent
                                WITH
                    WRIT PETITION NO. 4835 OF 2022




 Mayur                                      2



             ::: Uploaded on - 27/02/2026             ::: Downloaded on - 27/02/2026 22:21:11 :::
                                                           3-WP-4930-2024 (OS).doc



P. Natarajan Huf                                                   ...Petitioner
       Versus
Securities And Exchange Board Of India And Ors.                  ...Respondents
                                 WITH
                   WRIT PETITION NO. 5028 OF 2022

Nine Star Broking Private Limited                                  ...Petitioner
      Versus
Securities And Exchange Board                                      ...Respondent
                                     WITH
                         WRIT PETITION NO. 5027 OF 2022
Rahul Jain                                                         ...Petitioner
      Versus
Securities And Exchange Board Of India                             ...Respondent
                                 WITH
                   WRIT PETITION NO. 5029 OF 2022

Balaji Trading Company                                             ...Petitioner
       Versus
Securities Exchange Baord Of India                                 ...Respondent
                                  WITH
                   WRIT PETITION NO. 5033 OF 2022

Tradeswift Derivatives Pvt Ltd                                     ...Petitioner
      Versus
Ministry Of Finance, Union Of India
Through Chairman                                                   ...Respondent
                                  WITH
                    WRIT PETITION NO. 5030 OF 2022

Nokha Commodity Services                                           ...Petitioner
      Versus
Securities And Exchange Board Of India And Ors                  ...Respondents

                                     WITH
                         WRIT PETITION NO. 5032 OF 2022

Gordhan Shyam Gupta S/o Shri Mishri Lal Gupta                      ...Petitioner
      Versus
Securities And Exchange Borad Of India (SEBI)                      ...Respondent
                                 WITH
                   WRIT PETITION NO. 5031 OF 2022

 Mayur                                 3



     ::: Uploaded on - 27/02/2026                ::: Downloaded on - 27/02/2026 22:21:11 :::
                                                                         3-WP-4930-2024 (OS).doc



Bhagwan Sharda                                                                   ...Petitioner
     Versus
Union Of India Through Secretary                                                 ...Respondent
                                     WITH
                         WRIT PETITION NO. 5034 OF 2022

Hindustan Technosol Pvt Ltd                                                      ...Petitioner
      Versus
Ministry Of Finance Union Of India Through Chairman                            ...Respondents
                                  WITH
                    WRIT PETITION NO. 5035 OF 2022

Narender Surana                                                                  ...Petitioner
      Versus
Securities And Exchange Baord Of India                                           ...Respondent

                            -----------------
Mr Darius Khambata, Senior Advocate a/w Dr Abhinav Chandrachud, Mr
Shreyash Shah, Mr Darshan Patankar and Mr Pratik Dixit for Petitioner in
WP/4930/2024.

Mr PN Modi, Senior Advocate a/w Ms Kalpana Desai, Mr Rihal Kazi, Mr
Guru Shanmugam and MS Zainab Tinwala i/b M & M Legal Ventures for
Petitioner in WP/2160/2022.

Ms Kokila Kalra a/w Ms Beerta Bajwa, Ms Alifiya Manasawala, Mr Prateek
Agarwal and Ms Surabhi Mittal for Petitioner in WP/4237/2022.

Mr       Rahul   Malik     (through       VC)        for   Petitioner   in    WP/4800/2022

Mr Sumit Khanna a/w Mr Chirag Chanani, Mr Sachet Makhija and Mr
Tanveer Singh Narula i/b Dewani Associates for Petitioner in
WP/5035/2022.

Mr Mustafa Doctor, Senior Advocate a/w Mr Vishal Kanade, Mr Manish
Chhangani, Mr Sumit Yadav, Mr Abhay Chauhan and Mr Atul Agarwal i/b
The Law Point for Respondent No 1-SEBI.

Mr Zal Andhyarujina, Senior Advocate a/w Mr Sameer Pandit, Ms Sarrah
Khambati and Mr Aastik Agarwal i/b Wadia Ghandy & Co for Respondent
No 2 in WP/4930/2024.


 Mayur                                           4



                  ::: Uploaded on - 27/02/2026                               ::: Downloaded on - 27/02/2026 22:21:11 :::
                                                             3-WP-4930-2024 (OS).doc


Mr Sameer Pandit a/w Ms Sarrah Khambati and Mr Aastik Agarwal i/b
Wadia Ghandy & Co for Respondent No 3 in WP/4930/2024.

Mr Janak Dwarkadas, Senior Advocate a/w Mr Sameer Pandit, Ms Sarrah
Khambati and Mr Aastik Agarwal i/b Wadia Ghandy & Co for Respondent
No 2 in WP/2160/2022.
Mr Sameer Pandit a/w Ms Sarrah Khambati and Mr Aastik Agarwal i/b
Wadia Ghandy & Co for Respondent No 3 in WP/2160/2022.

Mr Ashutosh Misra for Respondent No 1 (UOI) in WP/4800/2022.

Mr Aditya Trivedi i/b Induslaw for Respondent No 4 in WP/922/2023.

Mr Deepak Dhane a/w Ms Jadnyasa Kamble i/b Corporate Pleaders for
Respondent No 8 in WP/4800/2022.
                            -----------------


                                        CORAM :     R. I. CHAGLA AND
                                                    ADVAIT M. SETHNA, JJ.
                                        DATED    : 25th FEBRUARY, 2026

P.C.:-

1. The arguments have progressed substantially, and the matter will continue on 4 March 2026 at 3:00 p.m. By consent of the parties, the matter is treated as part-heard on 4 March 2026 at 3:00 p.m.

2. Advocates for the Petitioners shall coordinate with the Registry and ensure that all the papers and proceedings of the writ petitions (both sets) are available before the Court on the next date.

     [ADVAIT M. SETHNA, J.]                          [R.I. CHAGLA, J.]




 Mayur                                  5



         ::: Uploaded on - 27/02/2026              ::: Downloaded on - 27/02/2026 22:21:11 :::