Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(1) in Maharashtra Housing and Area Development Act, 1976 (1)Every budget estimates approved by the Authority under the last preceding section shall be submitted to the State Government for information.
