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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)Both milieu-based interventions that is, creating an enabling environment for children and individual therapy are must for every child, and shall be provided in all institutions.Explanation. - For the purpose of this sub-rule, milieu-based intervention is a process of recovery, which starts through providing an enabling culture and environment in an institution so as to ensure that each juvenile or child’s abilities are discovered and they have choices and right to take decisions regarding their life and thus, they develop and identify beyond their negative experiences and such intervention has a critical emotional impact on the juvenile or child.