Section 190(7) in Rajasthan District Board Account Rules
(7)When District Board money are paid in the Treasury, the Secretary making such payments shall compare the treasury officer's receipt on the challan or his Pass Book with the entry' in Cash Book before attesting it and satisfy himself that the amounts have been actually' credited into the treasury, when such payments are appreciable he shall as soon as possible after the end of the month obtain from the treasury a consolidated receipt for all remittances made during the month, which shall be compared with the postings in the Cash Book.