Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(3) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (3)Ever proposal for the conferment of an honorary degree shall be subject to the confirmation of the Chancellor.
