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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(7) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(7)Class-wise names of the students admitted in the aided and unaided private schools and the specified schools under section 12 shall be displayed at a prominent place/notice board in the school. If the school has a website, the names shall also be displayed on the website of the school.