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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(3)(e) in The Bihar Coal Mining Area Development Authority Act, 1986

(e)Three members of the [Jharkhand Legislative Assembly] [Substituted for 'Bihar' for application of this Act to 'Jharkhand'.] from the Coal Mining Development Area elected by the [Jharkhand Legislative Assembly] [Substituted for 'Bihar' for application of this Act to 'Jharkhand'.] in the manner prescribed;