Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44BI] [Entire Act] State of Bihar - Subsection Section 44BI(1) in The Bihar Co-operative Societies Act, 1935 (1)The members of the Managing Committee or chief executive officer of the State co-operative Bank or Central co-operative Bank shall fulfil such criteria as may be stipulated by RBI.
