Delhi High Court - Orders
S D Bhardwaj And Others vs New Delhi Muncipal Council on 20 November, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14972/2023 & CM APPL. 59815/2023
S D BHARDWAJ AND OTHERS ..... Petitioners
Through: Mr.Rajiv Jaipal, Ms.Tara Shankar Jha,
Ms.Priti Agarwal and Ms.Raminder Kaur,
Advocates.
versus
NEW DELHI MUNCIPAL COUNCIL ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 20.11.2023 CM APPL. 59816/2023(Exemption)
1. Allowed, subject to all just exceptions.
2. The application stands disposed of.
W.P.(C) 14972/2023 & CM APPL. 59815/2023
1. Heard learned counsel appearing on behalf of the petitioners.
2. On the petitioners taking steps, let notice be issued to the respondent by all permissible modes, returnable on 28.11.2023. In addition, the petitioners are permitted to serve the respondent through counsel as well.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 20, 2023/MJ/RS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 01:27:32