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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2)(a) in The Bihar Clinical Establishments (Control and Regulation) Act, 2007

(a)for a period of three months from the date of such report or, in the . case of the death of the certificate holder, from the date of his death; or