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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1)(g) in Andhra Pradesh Co-Operative Societies Act, 1964

(g)an officer, or an employee of the society is or proved to have been in possession of any property of the society reasonably suspected to have been stolen or unlawfully obtained ; or