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State of Tripura - Section

Section 40 in The Tripura Co-operative Societies Rules, 1976

40. Additional conditions for raising funds by societies.

- The Registrar may, by general or special order, law down such additional conditions as he deems fit, subject to which and the extent up to which any society or class of societies may receive deposits, issue debentures or raise loans from any creditor other than a financing bank.