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[Cites 0, Cited by 0] [Section 5D] [Entire Act]

State of Tamilnadu - Subsection

Section 5D(1) in Tamil Nadu Urban Land Tax Act, 1966

(1)Notwithstanding anything contained in this Act, the urban land tax under this Act as amended by the Tamil Nadu Urban Land Tax (Amendment) Act, 1991, shall be levied in the areas in which this Act, is in force (including the scheduled areas) with effect on and from the 1 st day of July 1991.