Section 68(3)(iv) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

(iv)cancellation of licence with provision for a ban of 5 years to grant any fresh license to the individual, firm or company.

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