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Madhya Pradesh High Court

Omprakash Koshta vs T. Perika on 2 January, 2024

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                             1
                            IN     THE       HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                  ON THE 2 nd OF JANUARY, 2024
                                          MISC. CRIMINAL CASE No. 48257 of 2023

                           BETWEEN:-
                           OMPRAKASH KOSHTA S/O LATE CHETRAM KOSHTA,
                           AGED ABOUT 62 YEARS, OCCUPATION: RETIRED R/O H
                           NO   606  TRIMURTI    NAGAR    AGHORI    BABA
                           DAMOHNAKA JABALPUR (MADHYA PRADESH)

                                                                                              .....APPLICANT
                           (BY SHRI R.P. DWIVEDI - ADVOCATE)

                           AND
                           T. PERIKA S/O ADAM PERIKA, AGED ABOUT 48 YEARS,
                           RESIDENT TELEGRAPH COLON RANITAL JABALPUR
                           OFFICE    TELECOM    FACTORY BHARAT SANCHAR
                           NIGAM LIMTED HAATHKHOJ BHILAI DISTRICT DURG
                           (CHHATTISGARH)

                                                                                       .....RESPONDENTS


                                 This application coming on for orders this day, th e court passed the
                           following:
                                                              ORDER

Heard on I.A.No.28585/2023, an application for converting M.Cr.C. into the criminal appeal.

On due consideration and for the reasons stated in the application, I.A.No.28585/2023 is allowed and it is directed that this M.Cr.C.No.48257/2023 be converted into criminal appeal and be registered accordingly.

(DINESH KUMAR PALIWAL) JUDGE Jasleen Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 1/3/2024 12:37:21 PM