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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(c) in The Western Orissa Development Council Act, 2000

(c)prepare appropriate long term and short term plans and programme for the removal of developmental, imbalances between different districts within the Council area, keeping in view the overall levels of development of the State;