Gujarat High Court
Jerambhai Khimabhai Parmar vs Deputy Executive Engineer & 2 on 23 February, 2015
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/3536/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 3536 of 2014
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JERAMBHAI KHIMABHAI PARMAR....Petitioner(s)
Versus
DEPUTY EXECUTIVE ENGINEER & 2....Respondent(s)
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Appearance:
MR MUKESH H RATHOD, ADVOCATE for the Petitioner(s) No. 1
MR. JANAK RAVAL, AGP for the Respondent(s) No. 1 - 2
MR PARITOSH CALLA, ADVOCATE for the Respondent(s) No. 3
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 23/02/2015
ORAL ORDER
Heard learned advocate Mr. Mukesh H. Rathod for the petitioner and learned Assistant Government Pleader Mr. Janak Raval for respondent Nos.1 and 2.
2. RULE, returnable on 29th June, 2015. Learned AGP waives service of notice of rule for respondent Nos.1 and 2.
(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1