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Gujarat High Court

Jerambhai Khimabhai Parmar vs Deputy Executive Engineer & 2 on 23 February, 2015

Author: N.V.Anjaria

Bench: N.V.Anjaria

             C/SCA/3536/2014                                     ORDER



                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   SPECIAL CIVIL APPLICATION NO. 3536 of 2014
================================================================
                   JERAMBHAI KHIMABHAI PARMAR....Petitioner(s)
                                   Versus
                 DEPUTY EXECUTIVE ENGINEER & 2....Respondent(s)
================================================================
Appearance:
MR MUKESH H RATHOD, ADVOCATE for the Petitioner(s) No. 1
MR. JANAK RAVAL, AGP for the Respondent(s) No. 1 - 2
MR PARITOSH CALLA, ADVOCATE for the Respondent(s) No. 3
================================================================
            CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
                         Date : 23/02/2015
                                     ORAL ORDER

Heard learned advocate Mr. Mukesh H. Rathod for the petitioner and learned Assistant Government Pleader Mr. Janak Raval for respondent Nos.1 and 2.

2. RULE, returnable on 29th June, 2015. Learned AGP waives service of notice of rule for respondent Nos.1 and 2.

(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1