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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3)(k) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(k)Promote, where necessary, organization of street vendors in the form of unions/cooperatives/associations and self-help groups to facilitate their collective empowerment and betterment of services in the vending spaces through self-regulation.