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M/S Balaji Food And Beverage Authoried ... vs The Union Of India & Ors on 5 February, 2015

Author: Ravi Ranjan

Bench: Ravi Ranjan

          Patna High Court CWJC No.2276 of 2015 (2) dt.05-02-2015




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.2276 of 2015
                      ======================================================
                      M/s Balaji Food And Beverage Authoried Franchisee
                                                                            .... .... Petitioner/s
                                                        Versus
                      The Union of India & Ors
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s    :    Mr. Satish Chandra Mishra, Advocate
                      For the Respondent/s      : Mr. Ashok Kumar Keshri, Advocate
                      ======================================================
                      CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
                      ORAL ORDER

2       05-02-2015

As prayed, learned counsel for the petitioner is permitted to implead M/s Sam @ Shyam Caterers as respondent no. 8 in course of the day.

Put up this matter side by side C.W.J.C. No. 2160/2015 and 2290 of 2015 on 9.2.2015.

(Dr. Ravi Ranjan, J) Spd/-

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