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[Cites 0, Cited by 0] [Section 591] [Entire Act]

State of Haryana - Subsection

Section 591(12) in Punjab Jail Manual

(12)If the complaint is of bad quality or bad cooking, the Head- warder shall retain a sample of the food for examination by the Deputy Superintendent, who shall make such further enquiry regarding the complaint as may be necessary and report the circumstances to the Superintendent on first opportunity.