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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(xxxiii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxxiii)"Palledar" means a labourer, engaged for dara-making, loading, unloading, filling, emptying or carrying any agricultural produce;