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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(2) in The Assam Drugs Control Organisation Service Rules, 1994

(2)The conditions of service of the members, in respect of matters, for which no provision has been made in these Rules, shall be the same, as are for the time being applicable to other officers of the Government of the corresponding status and having similar functions.