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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(12) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

12.2Rate of interest on working capital shall be the short-term Prime Lending Rate of State Bank of India as on 1st April of the year for which the tariff is determined.