Delhi High Court - Orders
Pr. Commissioner Of Income Tax -4 vs International Coal Ventures Pvt. Ltd on 15 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1174/2018
PR. COMMISSIONER OF INCOME TAX -4 ..... Appellant
Through: Nemo.
versus
INTERNATIONAL COAL VENTURES PVT. LTD...... Respondent
Through: Mr Aneesh Mittal and Ms Komal,
Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 15.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. There is no representation on behalf of the appellant/revenue.
2. Adverse orders, qua the appellant/revenue, are deferred.
3. Lis the matter on 23.11.2023 RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 15, 2023/pmc Click here to check corrigendum, if any This is a digitally signed order.
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