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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 37(4)(iii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(iii)If the applicant has been found guilty under this Act, the rules and bye-laws made thereunder.