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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(b) in The West Bengal Luxury Tax Act, 1994

(b)[ the value of stock of luxuries of such class or classes or description as may be prescribed;] [[Clauses (b) and (c) substituted for original clause (b) by West Bengal Act 1 of 2002. Original clause (b) was as under :-