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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(7) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(7)If the Returning Officer finds it absolutely necessary for the reasons to be recorded in writing, may alter the date, time and place or places so fixed, or any of them, after giving notice of the same in writing to each candidate.