Supreme Court - Daily Orders
Income Tax Commissioner vs M/S B.A Continuum India Pvt Ltd Through ... on 31 March, 2014
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ITEM NO.21 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 785/2014
(From the judgement and order dated 23/07/2013 in ITA No.45/2013, of The
HIGH COURT OF A.P AT HYDERABAD)
CIT HYD. Petitioner(s)
VERSUS
M/S B.A CONTINUUM INDIA PVT LTD Respondent(s)
WITH I.A. 1 (C/Delay in filing SLP and office report)
Date: 31/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Arijit Prasad, Adv.
Mr. S.A. Haseeb, Adv.
Ms. Reena Singh, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. Nos. 8489-8490 of 2013.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |