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Union of India - Section

Section 14 in The Essential Services Maintenance Act, 1981

14. Repeal and saving

(1)The Essential Service Maintenance Ordinance, 1981 (10 of 1981), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.