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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Bharat - Subsection

Section 11(1) in The Madhya Bharat Small Cause Courts Act, Samvat, 2006

(1)The Ministerial Officers of a Court of Small Causes shall, in addition to any duties mentioned in this Act, or in any other enactment for the time being in force as duties which are or may be imposed on any of them discharge such duties of a ministerial nature as the Judge direct.