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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(j) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(j)"Co-location lead-time" means the time taken by the owner of the cable landing station to make available co-location site to an eligible Indian International Telecommunication Entity;