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State of Uttar Pradesh - Section

Section 35 in The U.P. Co-operative Societies Employees Service Regulations, 1975

35.

An employee shall commence to draw the salary of the post to which he is appointed from the date on which he assumes the duties of the post, if the charge is taken over in the forenoon of that date and from the following working day if the charge is taken over in the afternoon of that date.