Rajasthan High Court - Jodhpur
Chandra Veer Singh vs Union Of India on 16 October, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 15767/2019 Chandra Veer Singh
----Petitioner Versus Union Of India
----Respondent For Petitioner(s) : Dr. Nupur Bhati JUSTICE DINESH MEHTA Order 16/10/2019 Issue notice to respondents Nos.2 and 3, returnable on 23.10.2019.
Notices be given 'dasti' to Dr. Bhati for effecting service.
(DINESH MEHTA),J 280-skm/-
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