Jammu & Kashmir High Court
Satish Chander vs Ut Of J&K And Others on 20 February, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 80
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP (C) No. 941/2022
CM No. 2825/2022
Satish Chander .....Appellant(s)/ Petitioner(s)
Through :- Mr. S.S.Ahmed, Advocate.
Vs
UT of J&K and others .....Respondent(s)
Through :- Mr. Vishva Ranjan Pandita, Advocate vice
Ms. Monika Kohli, Sr. AAG.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
The status report has been filed. However, the same does not reflect that substantial progress has been made in the case.
Let fresh status report be filed by the next date. List on 18.03.2023.
(PUNEET GUPTA) JUDGE Jammu :
20.02.2023 Pawan Chopra PAWAN CHOPRA 2023.02.21 13:16 I attest to the accuracy and integrity of this document